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[Cites 0, Cited by 0] [Section 11(1)] [Section 11] [Entire Act]

State of Meghalaya - Subsection

Section 11(1)(b) in The Meghalaya Prevention Of Gambling Act, 1970

(b)arranging for the purpose of gaming, the game of teer (thoh team) in any public market, fair, street of thoroughfare or in any place to which the public have or are permitted to have access;