Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 123] [Entire Act] Securities And Exchange Board Of India - Subsection Section 123(8) in The Securities and Exchange Board of India (Issue of Capital and Disclosure Requirements) Regulations, 2018 (8)The draft offer document and the offer document shall also be furnished to the Board in a soft copy in the manner as may be specified.
