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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Madhya Pradesh - Subsection

Section 2(h) in Madhya Pradesh Arthik Roop Se Kamzor Varg Tatha Nimna Aay Varg Ko Awas Guarantee Adhiniyam, 2017

(h)"house" means a single store or multi-stored superstructure with roof and toilet of (minimum super built-up (constructed) area of each unit not less,than 25 square meters, usable for residential purposes;