Jharkhand High Court
M/S. Genus Power Infrastructures Ltd vs The State Of Jharkhand & Others on 24 April, 2023
Author: Rajesh Kumar
Bench: Rajesh Kumar
IN THE HIGH COURT OF JHARKHAND AT RANCHI
W.P.(C) No. 241 of 2023
M/s. Genus Power Infrastructures Ltd. ........Petitioner
Versus
The State of Jharkhand & others ........Respondents
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CORAM: HON'BLE MR. JUSTICE RAJESH KUMAR
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For the Petitioner : M/s. M. S. Mittal, Sr. Adv.
Mr. Salona Mittal, Adv.
For the Resp.- State : Mr. Ashok Kumar Yadav, Sr.S.C.-I For the Resp. No. 4 & 5 : Mr. Sachin Kumar, Advocate
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06/24.04.2023 It appears that the issue involved in the present writ petition has already been taken notice by the learned Division Bench in L.P.A. No. 511 of 2022.
In that view of the matter, put up this case after disposal of L.P.A. No. 511 of 2022. Parties are at liberty to make the mention.
Any deposit made by the petitioner, will be subject to outcome of present case.
(Rajesh Kumar, J) jk