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[Cites 0, Cited by 0] [Section 134] [Entire Act]

State of Uttar Pradesh - Subsection

Section 134(d) in U.P. Building And Other Construction Workers (Regulation Of Employment And Conditions Of Service) Rules, 2009

(d)landings of a hoist are so designed and arranged that building workers on such hoist are not required to lean out into empty space for loading and unloading any material from such hoist.