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State of Andhra Pradesh - Section

Section 9 in The Andhra Pradesh Municipalities (Preparation of Accounts) Rules, 2017

9. Books of Accounts.

(1)Every Council shall maintain its books of accounts in respect of each fund separately for each financial year
(2)The primary books of account under accrual based system of accounting shall be
(a)Cash Book;
(b)Journal Book; and
(c)Ledger