Andhra Pradesh High Court - Amravati
Shaik.Meharunnnisa Begum vs The State Of Andhra Pradesh on 22 August, 2022
HIGH COURT OF ANDHRA PRADESH :: ANDHRA PRADESH
MAIN CASE : CRIMINAL PETITION No.6412 of 2022
PROCEEDING SHEET
Sl. OFFICE
DATE ORDER
No NOTE.
1.22.8.2022 NJS,J Crl.P. No.6412 of 2022 At the request made on behalf of learned counsel for the petitioners, list the matter on 24.8.2022.
_________ NJS,J vasu