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[Cites 0, Cited by 0] [Section 18(18)] [Section 18] [Entire Act]

State of Haryana - Subsection

Section 18(18)(a) in The Haryana Transmission and Bulk Supply Licence

(a)in ascending order of relevant prices that are offered for the generation of electricity into the Total System, keeping in view the constraints on hydro-electric generation; and