Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 7] [Entire Act] State of Tamilnadu - Section Section 54 in Tamil Nadu Highways Act, 2001 54. Cognizance of offence. - No Court shall take cognizance of any offence under this Act except on complaint made by the Highways Authority.
