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[Cites 0, Cited by 0] [Section 27(5)] [Section 27] [Entire Act]

State of Rajasthan - Subsection

Section 27(5)(b) in Agriculture University, Jobner Act, 2013

(b)to issue all notices convening meetings of the Board, the Academic Council, the Faculties, the Board of Studies, the Board of Examinations and the Planning Board and of any committee appointed by the authorities of the University.