Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 58(1)] [Section 58] [Entire Act]

State of Maharashtra - Subsection

Section 58(1)(i) in The Maharashtra Public Trusts Act, 1950

(i)in the case of a dharmada, be fixed at a rate or rates on the gross annual collection or receipts of the dharmada;