Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 24] [Entire Act] State of Madhya Pradesh - Subsection Section 24(4) in The M.P. Nagar Tatha Gram Nivesh Adhiniyam, 1973 (4)On application of rules to a planning area, the provision of this chapter in its application to that planning area, shall be subject to the provisions of the rules.
