Supreme Court - Daily Orders
Dr. V.B. Gautam vs K.R. Naidu . on 28 April, 2017
Bench: Rohinton Fali Nariman, Navin Sinha
ITEM NO.4 COURT NO.13 SECTION X
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Writ Petition(s)(Criminal) No.38/2017
DR. V.B. GAUTAM Petitioner(s)
VERSUS
K.R. NAIDU AND ORS. Respondent(s)
(With appln. (s) for exemption from filing O.T. and permission to
appear and argue in person and office report)
Date : 28/04/2017 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
HON'BLE MR. JUSTICE NAVIN SINHA
For Petitioner(s) Petitioner-in-person
For Respondent(s)
UPON hearing Petitioner-in-person the Court made the following
O R D E R
Petitioner-in-person seeks permission to withdraw the writ petition.
Permission granted.
The writ petition is, accordingly, dismissed as withdrawn. Petitioner-in-person may avail any other remedy provided under law.
(RASHMI DHYANI) (MADHU NARULA)
SR.P.A. COURT MASTER
Signature Not Verified
Digitally signed by
RASHMI DHYANI
Date: 2017.04.28
17:03:12 IST
Reason: