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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Bihar - Subsection

Section 11(2) in Bihar Secretariat Service Rules, 2010

(2)Bihar Public Service Commission will organize and conduct the limited competitive examination in accordance with a regulation for this purpose notified by cadre controlling authority. Cadre controlling authority shall determine the procedure, syllabus etc for the limited competitive examination through a regulation notified in consultation with the Bihar Public Service Commission.