Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 26 in The National Green Tribunal (Practices and Procedure) Rules, 2011 26. Dress of the Members and staff of the Tribunal. - The dress for the Members of the Tribunal (including Chairperson) and members of the staff shall be such as the Chairperson may specify.
