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Punjab-Haryana High Court

Padam Kumar Aggarwal vs Haryana Urban Development Authority ... on 13 August, 2009

Author: Jasbir Singh

Bench: Jasbir Singh

IN THE HIGH           COURT       OF    PUNJAB       AND      HARYANA      AT
CHANDIGARH.

             CIVIL WRIT PETITION NO. 12305 OF 2009

             DATE OF DECISION : August 13, 2009.

                   Parties Name

Padam Kumar Aggarwal

                                       ...PETITIONER
      VERSUS

Haryana Urban Development Authority and others

                                       ...RESPONDENTS


CORAM:       HON'BLE MR. JUSTICE JASBIR SINGH


PRESENT: Mr. Ashwani Bhardwaj,
         Advocate, for the petitioner.


JASBIR SINGH, J. (oral)

ORDER:

After arguing for some time, counsel for the petitioner wishes to withdraw this writ petition with liberty to file fresh one on the same cause of action after giving better particulars. Liberty granted.

Dismissed as withdrawn.

( Jasbir Singh ) Judge August 13, 2009.

DKC