Punjab-Haryana High Court
Padam Kumar Aggarwal vs Haryana Urban Development Authority ... on 13 August, 2009
Author: Jasbir Singh
Bench: Jasbir Singh
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH.
CIVIL WRIT PETITION NO. 12305 OF 2009
DATE OF DECISION : August 13, 2009.
Parties Name
Padam Kumar Aggarwal
...PETITIONER
VERSUS
Haryana Urban Development Authority and others
...RESPONDENTS
CORAM: HON'BLE MR. JUSTICE JASBIR SINGH
PRESENT: Mr. Ashwani Bhardwaj,
Advocate, for the petitioner.
JASBIR SINGH, J. (oral)
ORDER:
After arguing for some time, counsel for the petitioner wishes to withdraw this writ petition with liberty to file fresh one on the same cause of action after giving better particulars. Liberty granted.
Dismissed as withdrawn.
( Jasbir Singh ) Judge August 13, 2009.
DKC