Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 15(3)] [Section 15] [Entire Act] NCT Delhi - Subsection Section 15(3)(r) in The Delhi Apartment ownership Act, 1986 (r)Such other matters as are required to be, or may be, provided for in the bye-laws.