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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Bihar - Subsection

Section 9(b) in Bihar State Employees (House Rent Allowance) Rules, 1980

(b)While Non-Gazetted Officers shall furnish the requisites to their Head of Officer, Gazetted Officers shall furnish the same to the Accountant General along with their first claim for House Rent Allowance and also attach them with their pay bills for January and July each year.