Gujarat High Court
Ricky Noyal William Rox Bro (Christian) vs State Of Gujarat on 22 January, 2020
Author: S.H.Vora
Bench: S.H.Vora
C/SCA/1290/2020 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
R/SPECIAL CIVIL APPLICATION NO. 1290 of 2020
With
R/SPECIAL CIVIL APPLICATION NO. 1293 of 2020
With
R/SPECIAL CIVIL APPLICATION NO. 1305 of 2020
With
R/SPECIAL CIVIL APPLICATION NO. 1320 of 2020
With
R/SPECIAL CIVIL APPLICATION NO. 1333 of 2020
With
R/SPECIAL CIVIL APPLICATION NO. 1334 of 2020
With
R/SPECIAL CIVIL APPLICATION NO. 1336 of 2020
With
R/SPECIAL CIVIL APPLICATION NO. 1337 of 2020
With
R/SPECIAL CIVIL APPLICATION NO. 1338 of 2020
With
R/SPECIAL CIVIL APPLICATION NO. 1339 of 2020
With
R/SPECIAL CIVIL APPLICATION NO. 1340 of 2020
With
R/SPECIAL CIVIL APPLICATION NO. 1343 of 2020
With
R/SPECIAL CIVIL APPLICATION NO. 1345 of 2020
With
R/SPECIAL CIVIL APPLICATION NO. 1347 of 2020
With
R/SPECIAL CIVIL APPLICATION NO. 1348 of 2020
With
R/SPECIAL CIVIL APPLICATION NO. 1350 of 2020
With
R/SPECIAL CIVIL APPLICATION NO. 1406 of 2020
With
R/SPECIAL CIVIL APPLICATION NO. 1411 of 2020
With
R/SPECIAL CIVIL APPLICATION NO. 1413 of 2020
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RANJITBHAI SHANTILAL MAALI
Versus
STATE OF GUJARAT
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C/SCA/1290/2020 ORDER
Appearance:
MR YASH K DAVE(10269) for the Petitioner(s) No. 1
VISHAL K ANANDJIWALA(7798) for the Petitioner(s) No. 1
for the Respondent(s) No. 2,3
MR MEET THAKKAR AGP (99) for the Respondent(s) No. 1
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CORAM: HONOURABLE MR.JUSTICE S.H.VORA
Date : 22/01/2020
COMMON ORAL ORDER
Notice returnable on 17.2.2020. Learned A.G.P. waives service of notice for the respondent State.
Direct service is permitted. Office to place copy of the order in each of the petition.
(S.H.VORA, J) SURESH SOLANKI Page 2 of 2 Downloaded on : Mon Feb 17 22:42:34 IST 2020