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State of Jharkhand - Section

Section 24 in Rules of the Rural Institute (Birauli) Society

24.

The Bankers of the Society shall be the State Bank of India. All funds shall be paid into the Society's account with the State Bank of India and shall not be withdrawn except through a cheque signed by the Secretary, or such other officers as may be, duly empowered in this behalf by the Chairman.Accounts and Audit