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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of West Bengal - Subsection

Section 15(6) in The West Bengal Right to Public Services Rules, 2013

(6)Where in a revision, the order of the Reviewing Officer is revised or modified, the Revising Officer shall send the copy of order to the Reviewing Officer and the officers specified in sub-rules (4) and (5).