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[Cites 0, Cited by 0] [Section 53(2)] [Section 53] [Entire Act]

State of Mizoram - Subsection

Section 53(2)(f) in Mizoram Liquor (Prohibition) Act, 2019

(f)for the destruction or for the disposal of liquor in any other manner, of any liquor unfit for human consumption; and for regulating the disposal or destruction of articles or things confiscated or seized under this Act.