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State of Andhra Pradesh - Section

Section 30 in Andhra Pradesh Chit Funds Rules, 2008

30. Audit certificate and report of the chit auditor to be in quadruplicate:

- The chit auditor shall prepare his report and audit certificate in quadruplicate and shall send two copies to the foreman so that he can keep one copy with him and file the other copy under rule 31. I-Ic shall furnish the third copy to the Registrar and keep the remaining copy for his own file.