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[Cites 0, Cited by 0] [Section 81(2)] [Section 81] [Entire Act]

Bengal Presidency - Subsection

Section 81(2)(iii) in Police Regulations, Bengal , 1943

(iii)any remarks on an officers report which show that he has taken steps to remedy defects to which his attention has been drawn in a previous year, shall be communicated to him ;