Supreme Court - Daily Orders
Raj Kumar vs Krishna Kumar Nirdosh on 10 March, 2015
Bench: R.K. Agrawal, Adarsh Kumar Goel
IN THE SUPREME COURT OF INDIA
CRIMINAL APPELLATE JURISDICTION
CRIMINAL APPEAL NO.1489 OF 2008
RAJ KUMAR Appellant(s)
VERSUS
KRISHNA KUMAR NIRDOSH AND ANR. Respondent(s)
O R D E R
None appears even on the second call.
Criminal Appeal is dismissed for non-prosecution.
......................J. (R.K. AGRAWAL) ......................J. (ADARSH KUMAR GOEL) NEW DELHI;
MARCH 10, 2015
Signature Not Verified
Digitally signed by
Om Parkash Sharma
Date: 2015.03.11
17:31:56 IST
Reason:
ITEM NO.2 COURT NO.6 SECTION IIB
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Criminal Appeal No(s). 1489/2008
RAJ KUMAR Appellant(s)
VERSUS
KRISHNA KUMAR NIRDOSH AND ANR. Respondent(s)
(with office report)
Date : 10/03/2015 This appeal was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE R.K. AGRAWAL HON'BLE MR. JUSTICE ADARSH KUMAR GOEL For Appellant(s) Mr. P. N. Puri,Adv.(Not present) For Respondent(s) Mr. V. J. Francis,Adv.(Not present) UPON hearing the counsel the Court made the following O R D E R None appears even on the second call.
Criminal Appeal is dismissed for non-prosecution, in terms of the signed order [O.P. SHARMA] [JASWINDER KAUR] COURT MASTER COURT MASTER (Signed order is placed on the file)