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Supreme Court - Daily Orders

Jc-331330Y Sub/Bs, Js Chaudhary vs Union Of India , And Ors. For Respondent ... on 4 October, 2019

Bench: L. Nageswara Rao, Hemant Gupta

                                      IN THE SUPREME COURT OF INDIA
                                      CIVIL APPELLATE JURISDICTION


                                      CIVIL APPEAL NO.603 OF 2017



       JC-331330Y SUB/BS, JS CHAUDHARY                               ..   Appellant (s)

                                          Versus

       UNION OF INDIA               AND ORS.                         ..    Respondent(s)




                                                   O R D E R

As the judgment of the Armed Forces Tribunal is strictly in accordance with the policy decision of the Union of India, we are not inclined to interfere.

The appeal is, accordingly, dismissed.

.............................J. ( L. NAGESWARA RAO ) .............................J. ( HEMANT GUPTA ) Signature Not Verified New Delhi, Digitally signed by Dated: October 04, 2019 GEETA AHUJA Date: 2019.10.15 17:04:08 IST Reason:

ITEM NO.43 COURT NO.9 SECTION XVII S U P R E M E C O U R T O F I N D I A RECORD OF PROCEEDINGS Civil Appeal No(s). 603/2017 JC-331330Y SUB/BS, JS CHAUDHARY Appellant(s) VERSUS UNION OF INDIA AND ORS. Respondent(s) (IA No. 2/2017 - GRANT OF INTERIM RELIEF) Date : 04-10-2019 This appeal was called on for hearing today. CORAM :
HON'BLE MR. JUSTICE L. NAGESWARA RAO HON'BLE MR. JUSTICE HEMANT GUPTA For Appellant(s) Mr. Janak Raj Rana, Adv.
Ms. Nandini Gupta, Adv.
Mr. Krishna Kumar, Adv.
Dr. (mrs. ) Vipin Gupta, AOR For Respondent(s) Mr. Sanjay Jain, ASG Mr. Saurabh Mishra, Adv.
Vanshaja Shukla, Adv.
Ms. Saniya Scott, Adv.
Mr. A.K. Sharma, AOR Mr. Mukesh Kumar Maroria, AOR UPON hearing the counsel the Court made the following O R D E R The appeal is dismissed in terms of the Signed Order.
Pending application(s) stand disposed of.
(GEETA AHUJA) (SUNIL KUMAR RAJVANSHI) COURT MASTER (SH) BRANCH OFFICER (The Signed Order is placed on the file)