Section 4 in The Indian Stamp (Goa, Daman and Diu Amendment) Act, 1968
4. Amendment of section 4.
- In section 4 of the principal Act, in sub-section (1),-(i)after the words and figure "in Schedule I" the words, figure and letter "or in Schedule I-A, as the case may be" shall be inserted;(ii)for the words "in that Schedule", the words, figures and letters "in Schedule I or in Schedule I-A, as the case may be" shall be substituted.
