Bombay High Court
Vimal S.Mahajan vs Ralliwolf Ltd on 18 January, 2024
Author: Abhay Ahuja
Bench: Abhay Ahuja
22-ss-4654-1999.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
SUMMARY SUIT NO.4654 OF 1999
Vimal s. Mahajan ...Plaintiff.
V/s.
Ralliwolf Ltd ...Defendant.
None for the Plaintiff and Defendant.
CORAM : ABHAY AHUJA, J.
DATE : 18th JANUARY, 2024 P.C. :
1. Pursuant to the order dated 4th January, 2024, there is an order of Master and Assistant Prothonotary (Judicial) dated 17 th January, 2024, submitting that some time be granted to the Registry to verify as to whether the suit is still pending and if pending a direction be issued for reconstruction of the record and proceedings.
2. Accordingly, list this matter on 8th February, 2024 for an update on the status of the matter.
(ABHAY AHUJA, J.) Nikita Gadgil 1/1 ::: Uploaded on - 19/01/2024 ::: Downloaded on - 19/01/2024 11:46:52 :::