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[Cites 0, Cited by 0] [Section 46(1)] [Section 46] [Entire Act]

State of Rajasthan - Subsection

Section 46(1)(b) in Rajasthan Transparency in Public Procurement Act, 2012

(b)under the Indian Penal Code, 1860 (Central Act No. 45 of 1860) or any other law for the time being in force, for causing any loss of life or property or causing a threat to public health as part of execution of a public procurement contract.