Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 41(7)] [Section 41] [Entire Act] Union of India - Subsection Section 41(7)(b) in The State Bank Of India Act, 1955 (b)whether or not the transactions of the State Bank which have come to their notice have been within the powers of the State Bank;