Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of West Bengal - Section Section 53 in West Bengal Clinical Establishments (Registration and Regulation) Act, 2010 53. Credit of fees and fines. - Any fees received or fines paid under this Act and rules framed thereunder shall be credited to the consolidated Fund of the State.
