Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 20(2)] [Section 20] [Entire Act] State of Tamilnadu - Subsection Section 20(2)(a) in The Tamil Nadu Electricity Supply Code, 2004 (a)Every appeal petition referred to above shall be verified by an affidavit and every such affidavit shall be in Form 7.