Allahabad High Court
Mahendra Kumar And Another vs Collector Kaushambi And Others on 1 August, 2019
Author: Ajay Bhanot
Bench: Ajay Bhanot
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 7 Case :- WRIT - C No. - 124 of 2011 Petitioner :- Mahendra Kumar And Another Respondent :- Collector Kaushambi And Others Counsel for Petitioner :- Anand Kumar Singh Counsel for Respondent :- C.S.C.,D.D. Chauhan Hon'ble Ajay Bhanot,J.
The matter is taken up in the revised call.
None appears to press the writ petition on behalf of the petitioner. The name of learned counsel for the petitioner is shown in the cause list.
The writ petition is dismissed in default.
Interim order, if any, is vacated.
Order Date :- 1.8.2019 Ashish Tripathi