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State of Haryana - Section

Section 10 in The Haryana Legislative Assembly Members (Pension) Rules, 1978

10. I hereby further certify that from ________ (date) I am holding the office of _____ am a member of/_______/am employed as _______ under _____ and the salary/remuneration payable to me for holding such office/being such member/being such employee is Rs. __________ per mensem.

(Note. - Score out the Certificate, if not applicable).A certificate to this effect from the competent authority is attached. Score out if not applicable.