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[Cites 0, Cited by 0] [Section 80] [Entire Act]

State of Chattisgarh - Subsection

Section 80(7) in The Chhattisgarh Panchayat Nirvachan Niyam, 1995

(7)Result sheets in Form 16, 17, 18 and 19 for Panch, Sarpanch, Member of Janpad Panchayat and Member of Zila Panchayat respectively, prepared by such other officers as are authorised by the Returning Officer, shall be submitted by them, in separate envelopes to the Returning Officer for compilation and tabulation of votes polled by each candidate.