Punjab-Haryana High Court
Hemraj And Others vs State Of Haryana on 11 December, 2013
Author: Amol Rattan Singh
Bench: Amol Rattan Singh
IN THE HIGH COURT FOR THE STATES OF PUNJAB AND
HARYANA AT CHANDIGARH
Crl. Misc. No.M-32341 of 2013
Date of Decision: December 11, 2013
Hemraj and others
...Petitioners
Versus
State of Haryana
...Respondent
CORAM: HON'BLE MR. JUSTICE AMOL RATTAN SINGH
Present:- Mr. Jagdish Manchanda, Advocate
for the petitioners.
Mr. Sandeep S. Mann, Sr. DAG, Haryana
***
Amol Rattan Singh, J.(Oral)
Learned counsel for the petitioner submits that he would like to withdraw the present petition.
Dismissed as withdrawn.
(AMOL RATTAN SINGH) December 11, 2013 JUDGE vcgarg Chander Vikas 2013.12.13 11:19 I attest to the accuracy and integrity of this document Chandigarh