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[Cites 0, Cited by 0] [Section 256(2)] [Section 256] [Entire Act]

State of Uttar Pradesh - Subsection

Section 256(2)(b) in The General Rules (Civil), 1957

(b)[* * *] [Omitted by Notification No. 337/X-b-88, dated 26-7-1996. (w.e.f. 28-9-1996).]