Section 35(2)(c) in The Ancient Monuments And Archaeological Sites And Remains Rules, 1959

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Union of India - Subsection

Section 35(2)(c) in The Ancient Monuments And Archaeological Sites And Remains Rules, 1959

(c)any other condition relating to the manner of carrying out the mining operation or the construction which the Director-General may specify in the license for ensuring the safety and appearance of, and the maintenance of the approach and access to the protected monument.

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Union of India - Subsection

Section 35(2)(c) in The Ancient Monuments And Archaeological Sites And Remains Rules, 1959