Section 14(1)(a) in Rajasthan Electrical Inspectorate (Formation of Technical Committee and Grant of Licence, Competency Certificate to work and Permit to work) Rules, 2016

[Cites 0, Cited by 0] [Section 14(1)] [Section 14] [Entire Act]

(a)if the person (or firm or company) to whom (or which) the licence is granted is found unfit (Bankrupt or Incompetent) to hold the licence;

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