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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Odisha - Subsection

Section 2(b) in The Orissa Weights and Measures (Enforcement) Act, 1958

(b)"Controller", "Additional Controller", "Joint Controller", "Deputy Controller" and "Assistant Controller" means the Controller, Additional Controller, Joint Controller, Deputy Controller and Assistant Controller, of Weights and Measures appointed under Section 15;