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State of Madhya Pradesh - Section

Section 10 in The M.P. Bhiksha Vritti Nivaran Niyam, 1977

10. Persons received in receiving centres and certified institution to be kept apart from other persons.

- Every person received in a receiving centre or certified institution shall be kept apart from other person in such centre or institution, unless the Superintendent is satisfied on a medical report that it is unnecessary to do so.