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[Cites 0, Cited by 0] [Section 25(1)] [Section 25] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 25(1)(d) in Arunachal Pradesh State Road (Regulation and Development) Act, 2015

(d)if the land on which such encroachment has been made is required for any public purpose or such encroachment is causing impediment or danger to traffic.