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[Cites 0, Cited by 0] [Section 7(2)] [Section 7] [Entire Act]

State of Rajasthan - Subsection

Section 7(2)(c) in The Rajasthan Municipalities (Class IV Services) (New Pay Scales) Rules, 1973

(c)The provision contained in clause (a) of this sub-rule shall not apply to cases of anomalies, if any arise as a result of operation of Rule 12 of these Rules.