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[Cites 0, Cited by 0] [Section 17(2)] [Section 17] [Entire Act]

State of Sikkim - Subsection

Section 17(2)(b) in Sikkim Co-Operative Societies Act, 1978

(b)such incidental, consequential and supplemental provisions as may in the opinion of the Registrar be necessary to give effect to the amalgamation of the societies, -