Section 21 in Kerala University of Fisheries and Ocean Studies Act, 2010
21. School Governing Council.
(1)The School Governing Council shall consist of the following members, namely:-(i)Director of the School, who shall be the Chairman;(ii)Heads of all Departments of the School;(iii)Senior most Teacher of each Department;(iv)Finance Officer or his representative not below the rank of Assistant;(v)Not more that five experts in the field nominated by the Vice Chancellor in consultation with the Director;Provided that such experts shall be invited only when the agenda includes discussion on curriculum revision.(2)The School Governing Council shall meet at least once in a month.(3)More than half of the members shall form the quorum of the Council.
