Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 28(1)] [Section 28] [Entire Act]

State of Mizoram - Subsection

Section 28(1)(a) in Mizoram Cooperative Societies Act, 2006

(a)business or business interest is directly in conflict with or competitive with the business or business interest of such co-operative;