Bombay High Court
Smt. Maggie Bonet Castidina vs Shri. Rocky Dennis D'Souza (Since Decd. ... on 4 September, 2018
FARAD CONTINUATION SHEET NO. IN THE HIGH COURT OF JUDICATURE AT BOMBAY CIVIL APPELLATE JURISDICTION C.A.O. NO. 101 OF 2018 IN R.P.S. ST. NO. 9195 OF 2018 IN S.A. NO. 201 OF 2015 Office Notes, Office Memoranda of Coram, appearance, Court's orders or directions and Court's or Judge's order Registrar's orders CORAM : V. R. Kachare REGISTRAR (JUDL-II) Date : 4/09/2018 Adv. for Appellant present Three weeks time is granted to remove office objections in R.P.St. And await service for three weeks.
Digitally signed bysd/-
Sumit Ramesh REGISTRAR (JUDL-II) Sumit Ramesh Karnik Karnik Date: 2018.09.10 11:35:20 +0530