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State of Uttar Pradesh - Section

Section 8 in The U.P. Board of Revenue Office, Class IV Service Rules, 1973

8. Physical fitness.

- No candidate shall be appointed as a member of the service unless he be in good mental and bodily health and freedom from any physical defects likely to interfere with the efficient performance of his duties. Before a candidate is finally approved for appointment, he shall be required to furnish a medical certificate of health in accordance with the rules framed under Fundamental Rules, Financial Handbook, Volume II, Part II.