Calcutta High Court
M/S Magma Shrachi Finance Ltd vs Commissioner Of Service Tax on 3 April, 2017
Author: Aniruddha Bose
Bench: Aniruddha Bose, Arindam Sinha
ORDER SHEET
GA No.2997 of 2016
CEXA No.24 of 2016
IN THE HIGH COURT AT CALCUTTA
Special Jurisdiction[Central Excise]
ORIGINAL SIDE
M/S MAGMA SHRACHI FINANCE LTD., KOLKATA (MAGMA FINCORP LTD.)
Versus
COMMISSIONER OF SERVICE TAX, KOLKATA
BEFORE:
The Hon'ble JUSTICE ANIRUDDHA BOSE
AND
The Hon'ble JUSTICE ARINDAM SINHA
Date : 3rd April, 2017.
Appearance:
Ms. A. Banerjee, Adv.,
Mr. A. Mitra, Adv. Adv.
... for appellant.
Mr. A. Roy, Adv.,
Mr. B.P. Banerjee, Adv.
.... for respondent.
The Court:-Let this matter be listed on 11th April, 2017 as already directed in our order dated 6th March, 2017.
(ANIRUDDHA BOSE, J.) (ARINDAM SINHA, J.) nm