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Calcutta High Court

M/S Magma Shrachi Finance Ltd vs Commissioner Of Service Tax on 3 April, 2017

Author: Aniruddha Bose

Bench: Aniruddha Bose, Arindam Sinha

ORDER SHEET
                                    GA No.2997 of 2016
                                     CEXA No.24 of 2016
                             IN THE HIGH COURT AT CALCUTTA
                             Special Jurisdiction[Central Excise]
                                       ORIGINAL SIDE



          M/S MAGMA SHRACHI FINANCE LTD., KOLKATA (MAGMA FINCORP LTD.)
                                     Versus
                      COMMISSIONER OF SERVICE TAX, KOLKATA




           BEFORE:
     The Hon'ble JUSTICE ANIRUDDHA BOSE
            AND
     The Hon'ble JUSTICE ARINDAM SINHA
         Date : 3rd April, 2017.
                                                                             Appearance:
                                                                            Ms. A. Banerjee, Adv.,
                                                                           Mr. A. Mitra, Adv. Adv.
                                                                                  ... for appellant.

                                                                                 Mr. A. Roy, Adv.,
                                                                           Mr. B.P. Banerjee, Adv.
                                                                                .... for respondent.

The Court:-Let this matter be listed on 11th April, 2017 as already directed in our order dated 6th March, 2017.

(ANIRUDDHA BOSE, J.) (ARINDAM SINHA, J.) nm