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[Cites 0, Cited by 0] [Section 11(5)] [Section 11] [Entire Act]

State of Uttar Pradesh - Subsection

Section 11(5)(i) in The U.P. Advocates Welfare Fund Act, 1974

(i)practice as an advocate includes practice as a pleader or other legal practitioner enrolled under the Legal Practitioners Act, 1879 or as an Advocate on the roll of any Bar Council constituted under the Advocates Act, 1961;